Mosin Khan S/O Khalil Ahmad vs State Of Rajasthan
2021 Latest Caselaw 3498 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Criminal Appeal No. 2667/2019
                                    Mosin Khan S/o Khalil Ahmad
                                                                                                          ----Appellant
                                                                           Versus
                                    State Of Rajasthan
                                                                                                        ----Respondent

Connected With S.B. Criminal Appeal (Sb) No. 2301/2019 Adil Qureshi S/o Nizamuddin

----Appellant Versus State Of Rajasthan

----Respondent S.B. Criminal Appeal (Sb) No. 2360/2019 Mohseen S/o Shri Babu Khan

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Tejaswani Sharma Mr. Ashvin Garg Mr. Amit Kumar Soni For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order

06/08/2021

Admit.

Record has already been received.

Issue notice to the respondent.

Learned Public Prosecutor accepts notice on behalf of the

State.

List this matter in due course.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV / 4-6

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