Kailash Chandra S/O Shri Badri ... vs State Of Rajasthan
2021 Latest Caselaw 3476 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 67/2021

                                    Kailash Chandra S/o Shri Badri Prasad
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Nirmal Kumar Goyal For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/08/2021

Issue notice to the respondent.

List after service.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /3

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