Bajrang Singh S/O Mool Singh vs Union Of India
2021 Latest Caselaw 3473 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             7046/2021

                                    Bajrang Singh S/o Mool Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                    Union Of India
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta for Mr. Rahul Sharma For Respondent(s) : Mr. Tej Prakash Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/08/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /7

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