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Rajesh Kumar Son Of Pooranmal vs State Of Rajasthan
2021 Latest Caselaw 3472 Raj/2

Citation : 2021 Latest Caselaw 3472 Raj/2
Judgement Date : 5 August, 2021

Rajasthan High Court
Rajesh Kumar Son Of Pooranmal vs State Of Rajasthan on 5 August, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             4313/2021

                                    Rajesh Kumar Son Of Pooranmal
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Sanjay Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/08/2021

List this matter after two weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /4

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