Kamal Mohan Verma S/O Late Shri ... vs Panachand Meghwal S/O Kishorilal
2021 Latest Caselaw 3471 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Election Petition No. 4/2019

                                    Kamal Mohan Verma S/o Late Shri Ganesh Ram Verma
                                                                                                         ----Petitioner
                                                                         Versus
                                    Panachand Meghwal S/o Kishorilal
                                                                                                       ----Respondent

For Petitioner(s) : Ms. Harshita Sharma for Mr. Mahesh Sharma For Respondent(s) : Mr. S.S. Ragav, AAG for Respondent Nos. 2 & 3.

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/08/2021

Counsel for the petitioner has submitted that petitioner

appeared before the Returning Officer on 20.11.2018 and

submitted the relevant documents.

Mr. S.S. Ragav, AAG appearing for the Election Commission

states that petitioner did not appear before the Returning Officer.

Counsel for the Election commission is directed to file the

CCTV recording of the proceeding of the meeting held on

20.11.2018.

List this matter on 02.09.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /47

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