Vishnu Kumar S/O Dharampal vs State Of Rajasthan
2021 Latest Caselaw 3468 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             6290/2021

                                    Vishnu Kumar S/o Dharampal
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Jitendra Mituka, through VC For Respondent(s) : Mr. Sher Singh Mahal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/08/2021

Deputy Registrar (Judicial) is directed to seek information

from the Court concerned as to why the statement of Seizure

Officer has not been recorded so far.

List this matter after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /5

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