Indra Kumar S/O Rijhumal vs State Of Rajasthan
2021 Latest Caselaw 3467 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 17/2020

                                    Indra Kumar S/o Rijhumal
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Complainant- : Ms. Sonali Mathur for Mr. Prakash Petitioner(s) Chand Thakuriya For Accused- : Mr. Rajneesh Gupta Respondent(s) For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/08/2021

List this matter after four weeks, as prayed by complainant-

petitioner.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /1

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