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Mandir Murti Sitaramji vs Mali Ram S/O Shri Devi Sahai
2021 Latest Caselaw 3466 Raj/2

Citation : 2021 Latest Caselaw 3466 Raj/2
Judgement Date : 5 August, 2021

Rajasthan High Court
Mandir Murti Sitaramji vs Mali Ram S/O Shri Devi Sahai on 5 August, 2021
Bench: Prakash Gupta
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Second Appeal No. 341/2019

                                    Mandir Murti Sitaramji
                                                                                                       ----Appellant
                                                                       Versus
                                    Mali Ram S/o Shri Devi Sahai & Ors.
                                                                                                    ----Respondents

For Appellant(s) : Mr. Ajay Gupta, Advocate For Respondent(s) : None present

HON'BLE MR. JUSTICE PRAKASH GUPTA

Order

05/08/2021

Arguments heard and concluded.

Judgment is reserved.

(PRAKASH GUPTA),J

RKS/Aks/-4

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