[email protected] S/O Israil B/C ... vs State Of Rajasthan
2021 Latest Caselaw 3464 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 2340/2019

                                   [email protected] S/o Israil
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Surendra Singh Sunda present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/08/2021

List this matter on 17.08.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /31

Powered by TCPDF (www.tcpdf.org)