Himmat Singh @ Hathi Singh S/O ... vs State Of Rajasthan
2021 Latest Caselaw 3463 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1539/2019

                                   Himmat Singh @ Hathi Singh S/o Jagdish Singh
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Ajay Kumar Tanenia present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/08/2021

Admit.

Record has already been received.

Issue notice to the respondent.

Learned Public Prosecutor accepts notice on behalf of the

State.

List this matter for hearing in due course.

(PANKAJ BHANDARI),J

ARTI SHARMA /28

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