Pradeep Yadav Son Of Late Puran Mal vs The State Of Rajasthan
2021 Latest Caselaw 3462 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             8971/2021

                                   Pradeep Yadav Son Of Late Puran Mal
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Upman present in the Court For Respondent(s) : Mr. Yashwant Kankhadiya, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/08/2021

Defect/s pointed out by the Registry is/are waived.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /81

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