Badri Prasadl S/O Shri Kailash ... vs State Of Rajasthan
2021 Latest Caselaw 3461 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1159/2021

                                   Badri Prasadl S/o Shri Kailash Chand Aheer
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Gajveer Singh Rajawat present in the Court For Respondent(s) : Mr. Yashwant Kankhadiya, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/08/2021

Call for the record.

List as soon as the record is received.

(PANKAJ BHANDARI),J

ARTI SHARMA /45

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