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Manish Kumar Sharma Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3460 Raj/2

Citation : 2021 Latest Caselaw 3460 Raj/2
Judgement Date : 5 August, 2021

Rajasthan High Court
Manish Kumar Sharma Son Of Shri ... vs State Of Rajasthan on 5 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 491/2021

                                   Manish Kumar Sharma Son Of Shri Suresh Kumar Sharma
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Harendra Singh through VC For Respondent(s) : Mr. Rajendra Singh Raghav through VC For State : Mr. Yashwant Kankhadiya, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/08/2021

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /44

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