State Of Rajasthan Through Pp vs Nazir Mohammad S/O Zahurdin B/C ...
2021 Latest Caselaw 3457 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 113/2018

                                   State Of Rajasthan Through Pp
                                                                                                       ----Appellant
                                                                        Versus
                                   Nazir Mohammad S/o Zahurdin
                                                                                                     ----Respondent

For Appellant(s) : Mr. Yashwant Kankhadiya, PP For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/08/2021

Since the appeal filed by the accused is admitted, the

present appeal is also admitted.

Issue notice to the accused-respondent.

List this matter for hearing in due course after service.

(PANKAJ BHANDARI),J

ARTI SHARMA /46

Powered by TCPDF (www.tcpdf.org)