Citation : 2021 Latest Caselaw 3443 Raj/2
Judgement Date : 5 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 24282/2018
1. Arvind Sharma S/o Krishnavtar Sharma, Aged About 35
Years, Resident Of House No. B.R. 665, Gayatri Nagar
Bundi At Present Working As Process Server, J.M. Lakheri,
District Bundi (Raj.)
2. Mukesh Vyas S/o Sh. Gopal Krishan Vyas, Aged About 47
Years, R/o Br 666, Gayatri Nagar, Bundi, Presently
Working Under Lr. Chief Judicial Megistrate, District Court
Bundi
3. Vinod Agrawal S/o Sh. Govind Sharan Gupta, Aged About
51 Years, R/o 30-A, Jagdish Colony, Mahesh Nagar, Jaipur,
Presently Working Under, Lr. Addl. Chief Judicial
Magistrate, K Patan, District Court Bundi
4. Amir Hassan S/o Sh. Ummad Ali Khan, Aged About 35
Years, R/o Village Post Nua Distt. Jhunjhunu, Presently
Working, Under Lr. Munsif Judicial Magistrate, Hindoli, On
Deputation At Acjm Court Bundi, District Court Bundi
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary, Law And
Legal Affairs Department, Government Of Rajasthan,
Jaipur.
2. Registrar, General, Rajasthan High Court, Jodhpur.
3. District And Session Judge, Bundi (Raj.)
----Respondents
For Petitioner(s) : Mr. Prem Shanker Sharma, Advocate For Respondent(s) : Mr. Siddhant Jain, Advocate for Mr. M.S. Singhvi, Advocate General Ms. Sara Parveen, Advocate through video conferencing for Mr. Tanveer Ahamed, Advocate
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA
Judgment / Order
05/08/2021
(2 of 2) [CW-24282/2018]
In D.B. Civil Misc. Application No. 01/2021:-
Heard.
No ground for early listing is made out.
Dismissed.
(CHANDRA KUMAR SONGARA),J (SABINA),J
Mohita /14
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