Assistant Commissioner , Anti ... vs M/S Toyota Kirloskar Motor Pvt. ...
2021 Latest Caselaw 3439 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Sales Tax Revision / Reference No. 55/2021

                                    Assistant Commissioner , Anti Evasion
                                                                                                      ----Petitioner
                                                                       Versus
                                    M/s Toyota Kirloskar Motor Pvt. Ltd.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Akshat Dewan For Punit Singhvi For Respondent(s) : Ms. Priyamvada Joshi Through VC

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

04/08/2021

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S. N. LOHRA /38

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