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Miss Sneha Choudhary D/O Shri ... vs Director, Secondary Education
2021 Latest Caselaw 3402 Raj/2

Citation : 2021 Latest Caselaw 3402 Raj/2
Judgement Date : 3 August, 2021

Rajasthan High Court
Miss Sneha Choudhary D/O Shri ... vs Director, Secondary Education on 3 August, 2021
Bench: Sanjeev Prakash Sharma
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 18352/2019

                                   1.       Miss Sneha Choudhary D/o Shri Ramesh Choudhary, Aged
                                            About 15 Years, Resident Of B-1/546, Coral Garden, 102,
                                            Ground     Floor,        Chitrakoot         Scheme,         Jaipur   Through
                                            Guardian Father Shri Ramesh Choudhary.
                                   2.       Miss Gouravi Sunda D/o Mr. Dinesh Sunda, Aged About 13
                                            Years, Resident Of 53, Habib Marg, Gandhi Path, Jaipur
                                            Through Guardian Father Mr. Dinesh Sunda.
                                   3.       Miss Jaishree Singh Krishnia D/o Mr. Satyaveer Singh
                                            Krishnia, Aged About 13 Years, Resident Of F-1, Aditya
                                            Vihar, Mahadev Nagar, Vaishali Nagar, Jaipur Through
                                            Guardian Father Mr. Satyaveer Singh Krishnia.
                                                                                                          ----Petitioners
                                                                           Versus
                                   1.       Director, Secondary Education, Rajasthan, Bikaner.
                                   2.       Rajasthan Rifle Association, Through President, 3, Cosmo
                                            Colony, Amrapali Marg, Vaishali Nagar, Jaipur.
                                   3.       School Games Federation Of India, Through Its President,
                                            Directorate Of Education (Sports), Chatrasal Stadium, G
                                            N City Of Delhi Model Town, Delhi.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Devendra Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 03/08/2021

Learned counsel for the petitioners prays to withdraw the

writ petition.

In view of above, the writ petition is dismissed as withdrawn.

All pending applications shall also stands disposed of.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/143

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