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Rahul Singh @ Jasvindra Singh S/O ... vs State Of Rajasthan
2021 Latest Caselaw 3388 Raj/2

Citation : 2021 Latest Caselaw 3388 Raj/2
Judgement Date : 2 August, 2021

Rajasthan High Court
Rahul Singh @ Jasvindra Singh S/O ... vs State Of Rajasthan on 2 August, 2021
Bench: Mahendar Kumar Goyal
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No. 11223/2021

                                   Rahul Singh @ Jasvindra Singh S/o Shri Gurudeep Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                   State of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. R.B. Sharma Ganthola For Respondent(s) : Mr. S.K. Mahala, PP

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

02/08/2021 Learned counsel for the petitioner submits that out of 9

criminal cases registered against him, some of the criminal cases

have already been disposed of. He prays for and is granted four

weeks' time to place copies/judgments on record in this regard.

List after four weeks.

(MAHENDAR KUMAR GOYAL),J

Madan/45

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