Kailash Chand Goyal Son Of Sh. ... vs Ramesh Chand S/O Late Sh. Kedar ...
2021 Latest Caselaw 3387 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 20345/2018

                                   Kailash Chand Goyal Son Of Sh. Jagdsih Prasad Goyal,
                                                                                                         ----Petitioner
                                                                         Versus
                                   Ramesh Chand S/o Late Sh. Kedar Prasad Goyal. & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Vikas Kabra For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021

Learned counsel for the petitioner shall place the order-

sheets before this Court to show the present position of the suit

pending before the trial court.

List this case again on 12.08.2021.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/1

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