Ram Avtar Raiger vs Deputy General Manager
2021 Latest Caselaw 3386 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13148/2018

                                    Ram Avtar Raiger
                                                                                                     ----Petitioner
                                                                      Versus
                                    Deputy General Manager
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021

No one appears on behalf of the petitioner even in the

second round.

List after four weeks.

(SANJEEV PRAKASH SHARMA),J

saurabh/35

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