Satyanarayan Mewara S/O Shri Lal ... vs State Of Rajasthan
2021 Latest Caselaw 3385 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7580/2021

                                    Satyanarayan Mewara S/o Shri Lal Chand
                                                                                                     ----Petitioner
                                                                      Versus
                                    State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. R B Mathur For Respondent(s) : Mr. Udit Sharma for Mr. Rajesh Maharshi, AAG

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021

Learned counsel submits that he has filed reply today.

Registry is directed to place the same on record.

List this case again on 06.08.2021.

(SANJEEV PRAKASH SHARMA),J

saurabh/68

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