Central Academy Education ... vs Rajendra Mehta S/O Late Shri ...
2021 Latest Caselaw 3384 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7787/2021

                                    Central Academy Education Society(Raj)
                                                                                                     ----Petitioner
                                                                      Versus
                                    Rajendra Mehta S/o Late Shri Kanheya Lal Mehta (Mootha)
                                                                                                   ----Respondent

For Petitioner(s) : Mr. K N Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021

Issue notice of the writ petition as well as stay application,

returnable within six weeks.

In the meanwhile, further proceedings before the Rent

Tribunal, Beawar in Case No.34/2019 shall remain stayed.

(SANJEEV PRAKASH SHARMA),J

saurabh/74

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