Pramod Narain Srivastva Son Of ... vs State Of Rajasthan
2021 Latest Caselaw 3383 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 7365/2021

                                   Pramod Narain Srivastva Son Of Late Sh. Gopal Narain Srivastva
                                                                                                         ----Petitioner
                                                                         Versus
                                   State Of Rajasthan & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Nitesh Pareek on behalf of Mr. Ajay Kumar Bajpai For Respondent(s) : Mr. Virendra Lodha, Sr. Advocate with Mr. Jai Lodha

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021

A copy of the writ petition be provided to the counsel for the

respondent/s.

List this case again after two weeks.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/4

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