Pooranmal Phoola Devi Memorial ... vs State Of Rajasthan
2021 Latest Caselaw 3382 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 7758/2021

                                    Pooranmal Phoola Devi Memorial Trust
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Sandeep Pathak For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021

Put up before another Bench.

(SANJEEV PRAKASH SHARMA),J

saurabh/73

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