Neeraj Tiwari S/O Shri Ramesh ... vs State Bank Of India
2021 Latest Caselaw 3381 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 7831/2021

                                   Neeraj Tiwari S/o Shri Ramesh Chandra Tiwari
                                                                                                          ----Petitioner
                                                                          Versus
                                   State Bank Of India & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Jeetendra Kumar Sharma For Respondent(s) : Ms. Anita Agrawal

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021

Learned counsel for the respondents states that a reply is

being filed in the course of the day.

A copy of the reply be provided to the counsel for the

petitioner.

List this case again on 06.08.2021.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/28

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