Saif Ali @ Mota S/O Afjal Khan vs The State Of Rajasthan
2021 Latest Caselaw 3380 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 12069/2021

                                    Saif Ali @ Mota S/o Afjal Khan
                                                                                                     ----Petitioner
                                                                      Versus
                                    The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Suresh Kumar through VC For Respondent(s) : Mr. Sanjeev Kumar Mahala, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

02/08/2021

Learned counsel for the petitioner submits that in most of

the criminal cases registered against him, he has already been

acquitted.

He prays for and is granted four weeks' time to file relevant

judgments/orders of the Court.

List the matter after four weeks.

(MAHENDAR KUMAR GOYAL),J

Manish/154

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