Firoz Khatri S/O Khadim Hussain ... vs National Board Of Examinations
2021 Latest Caselaw 3379 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6347/2021

                                   Firoz Khatri S/o Khadim Hussain Khatri, Aged About 26 Years,
                                   R/o 115 Mohalla Sultan Shah-1, Ward No. 31, Sikar, Rajasthan.
                                                                                                         ----Petitioner
                                                                          Versus
                                   National Board Of Examinations, Medical Enclave, Ansari Nagar,
                                   Ring Road, New Delhi Through Its Joint Director (Medical),
                                   Department Of Final Examinations.
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Vijay Poonia For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021

Learned counsel for the petitioner prays to withdraw the

petition.

In view of above, the writ petition is dismissed as withdrawn.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/51

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