M/S Rajtech Automotives Pvt Ltd vs State Of Rajasthan
2021 Latest Caselaw 3378 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7144/2021

                                    M/s Rajtech Automotives Pvt Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                    State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Prateek Kasliwal For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021 Issue notice of the writ petition as well as stay application,

returnable within ten days.

Notices be given "dasti" as prayed.

List this case again after ten days.

(SANJEEV PRAKASH SHARMA),J

saurabh/63

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