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Rajesh Kumar Koli S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3377 Raj/2

Citation : 2021 Latest Caselaw 3377 Raj/2
Judgement Date : 2 August, 2021

Rajasthan High Court
Rajesh Kumar Koli S/O Shri ... vs State Of Rajasthan on 2 August, 2021
Bench: Sanjeev Prakash Sharma
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 7388/2021

                                    Rajesh Kumar Koli S/o Shri Vidhyaram Mahavar
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Shashi Bhushan Gupta For Respondent(s) : Mr. Bharat Singh, Dy.GC

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021

Two weeks time is granted to file reply.

List thereafter.

(SANJEEV PRAKASH SHARMA),J

saurabh/66

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