Shekhawati Private Industrial ... vs State Of Rajasthan
2021 Latest Caselaw 3376 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 7824/2021

                                    Shekhawati Private Industrial Training Institute
                                                                                                      ----Petitioner
                                                                      Versus
                                    State Of Rajasthan & Anr.
                                                                                                   ----Respondents

Connected With S.B. Civil Writ Petition No. 7353/2021 Mahala Private Industrial Training Institute

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vijay Poonia For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021

S.B. Civil Writ Petition No. 7824/2021:-

Learned counsel for the respondents states that reply has

been filed. Registry is directed to place the same on record.

S.B. Civil Writ Petition No. 7353/2021:-

Learned counsel for the respondents wants time to file reply.

List these cases again on 12.08.2021.

(SANJEEV PRAKASH SHARMA),J

Saurabh/75-76

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