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Iqbal Shah S/O Shaukat Shah vs Urban Improvement Trust
2021 Latest Caselaw 3375 Raj/2

Citation : 2021 Latest Caselaw 3375 Raj/2
Judgement Date : 2 August, 2021

Rajasthan High Court
Iqbal Shah S/O Shaukat Shah vs Urban Improvement Trust on 2 August, 2021
Bench: Sanjeev Prakash Sharma
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 2659/2021

                                    Iqbal Shah S/o Shaukat Shah
                                                                                                     ----Petitioner
                                                                      Versus
                                    Urban Improvement Trust
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Kushagra Sharma for Mr. Om Prakash Pareek For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021

List this case again after one week, as prayed.

(SANJEEV PRAKASH SHARMA),J

saurabh/42

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