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Suraj S/O Chouthu vs Smt. Meera Devi W/O Shri Bheem
2021 Latest Caselaw 3373 Raj/2

Citation : 2021 Latest Caselaw 3373 Raj/2
Judgement Date : 2 August, 2021

Rajasthan High Court
Suraj S/O Chouthu vs Smt. Meera Devi W/O Shri Bheem on 2 August, 2021
Bench: Sanjeev Prakash Sharma
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7849/2021

                                    Suraj S/o Chouthu
                                                                                                      ----Petitioner
                                                                       Versus
                                    Smt. Meera Devi W/o Shri Bheem
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Girraj Prasad Gadhwal For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021 Issue notice, returnable by 12.08.2021.

Notice be given "dasti" as prayed.

List this case again on 12.08.2021.

(SANJEEV PRAKASH SHARMA),J

saurabh/77

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