Deepak Joshi S/O Shri Banwari Lal ... vs State Of Rajasthan
2021 Latest Caselaw 3372 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8151/2021

                                    Deepak Joshi S/o Shri Banwari Lal Sharma
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Prashant Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021 Issue notice, returnable within eight weeks.

Heard on the stay application.

No case for stay is made out. The stay application is

dismissed.

(SANJEEV PRAKASH SHARMA),J

saurabh/34

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