Citation : 2021 Latest Caselaw 3371 Raj/2
Judgement Date : 2 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 2215/2021
Revant Ram Moond Filling Station, Through Proprietor Revant
Ram Moond Son Of Narayan Ram Moond, Aged About 42 Years
R/o Khasara No. 365/151, Nh-11, Churu 331022 Rajasthan
----Petitioner
Versus
1. Principal Secretary, Pwd, Govt. Of Rajasthan, Govt.
Secrete, Jaipur
2. Chief Engineer (Nhppp), Pwd, Govt. Of Rajasthan, Jaipur
3. Additional Chief Engineer, Ppp, Pwd, Govt. Of Rajasthan,
Nirman Bhawan, Jaicab Road, Civil Lines, Jaipur
4. M/s Godara Contractor And Supplier, Ward No. 27,
Badopal Road, Suratgarh, Dist. Sriganganagar 335804
Rajasthan
----Respondents
For Petitioner(s) : Mr. Navangkur Dubey For Respondent(s) : Mr. Rohit Choudhary, Dy.GC
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
02/08/2021
Learned counsel for the petitioner prays to withdraw the writ
petition.
In view of above, the writ petition is dismissed as withdrawn
along with the stay application.
All pending applications shall also stands disposed of.
(SANJEEV PRAKASH SHARMA),J
saurabh/161
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