Smt Vidhya Devi W/O Shri Babu Lal ... vs Babulal Gurjar S/O Late Shri Nanag ...
2021 Latest Caselaw 3370 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7712/2021

                                    Smt Vidhya Devi W/o Shri Babu Lal Gurjar
                                                                                                     ----Petitioner
                                                                      Versus
                                    Babulal Gurjar S/o Late Shri Nanag Ram Gurjar
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Kamal Kumar Mathur For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021 Issue notice, returnable by 23.08.2021.

Notices be given "dasti" as prayed.

List this case again on 23.08.2021.

(SANJEEV PRAKASH SHARMA),J

saurabh/71

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