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Babu Khan S/O Bhoore Khan vs The State Of Rajasthan
2021 Latest Caselaw 3344 Raj/2

Citation : 2021 Latest Caselaw 3344 Raj/2
Judgement Date : 2 August, 2021

Rajasthan High Court
Babu Khan S/O Bhoore Khan vs The State Of Rajasthan on 2 August, 2021
Bench: Sanjeev Prakash Sharma
     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR


             S.B. Civil Writ Petition No. 7543/2021

Babu Khan S/o Bhoore Khan
                                                               ----Petitioner
                                Versus
The State Of Rajasthan
                                                             ----Respondent

Connected With S.B. Civil Writ Petition No. 7427/2021 Manish Nagar S/o Chanda Lal Nagar

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7457/2021 Bhuvnesh Nagar S/o Dhanraj Nagar

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7486/2021 Naresh Kumar Yadav S/o Shyopal Singh Yadav

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7498/2021 Nafisa Nagra W/o Sh. Aslam Nagra

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7500/2021 Ravikant Sharma S/o Chandra Shekhar Sharma

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7502/2021

(2 of 19) [CW-7543/2021]

Mukesh Kumar S/o Nathu Lal

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7508/2021 Shivbhag Kanwar W/o Sarjeet Singh Rathore

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7510/2021 Najma Bano W/o Mohmmad Skill

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7511/2021 Sitaram Choudhary

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7512/2021 Surendra Kumar Jaiswal S/o Sh. Prabhu Dayal Jaiswal

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7513/2021 Krishna Singh Meel S/o Jaswant Singh Meel

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7514/2021 Bachhu Singh S/o Hukam Singh

----Petitioner Versus The State Of Rajasthan

----Respondent

(3 of 19) [CW-7543/2021]

S.B. Civil Writ Petition No. 7515/2021 Vikesh Yadav S/o Shiv Narayan Yadav

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7536/2021 Kalpana Shivhare W/o Sh.ramswaroop Shivhare

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7537/2021 Bhoopendra Singh S/o Sumer Singh

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7538/2021 Chanda Bano W/o Chand Modh

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7539/2021 Pankaj Kumar Saini S/o Puran Mal Saini

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7541/2021 Mayanka Meel W/o Sanjay Meel

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7544/2021 Chanda Bano W/o Chand Modh

----Petitioner Versus The State Of Rajasthan

(4 of 19) [CW-7543/2021]

----Respondent S.B. Civil Writ Petition No. 7546/2021 Naresh Kumar Yadav S/o Shyopal Singh Yadav

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7547/2021 Rameshwar Prasad Meena S/o Laxmi Narayan Meena

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7548/2021 Babulal Choudhary S/o Laxmi Naraya

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7553/2021 Surendra Singh Meel S/o Gangajal Meel

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7554/2021 Shruti Agarwal W/o Ankit Agarwal

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7557/2021 Parikshit Meel S/o Jaipal Singh Meel

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7558/2021 Sanjay Arora S/o Jay Dayal Arora

----Petitioner Versus

(5 of 19) [CW-7543/2021]

The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7485/2021

Suresh Meel W/o Surja Ram Meel

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7480/2021 Amin Ali Tak S/o Yusuf Khan

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7481/2021 Mahesh Kumar Yadav S/o Suresh Kumar Yadav

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7487/2021 Babulal Choudhary S/o Laxmi Naraya

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7489/2021 Virendra Meel S/o Surja Ram Meel

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7490/2021 Jeetram Gurjar S/o Sh. Kanjee Gurjar

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7492/2021

(6 of 19) [CW-7543/2021]

Shiv Shankar Yadav S/o Rameshwar Dayal Yadav

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7493/2021 Komal Bano W/o Ayub Ali

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7494/2021 Vikram S/o Lal Chand

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7495/2021 Deeksha Sharma D/o Sh. Devendra Kumar Sharma

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7496/2021 Ayub Khan S/o Bhoore Khan

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7497/2021 Sanjay Meena S/o Sh. Daulat Ram

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7501/2021 Sarjeet Singh Rathore S/o Magan Singh

----Petitioner Versus The State Of Rajasthan

----Respondent

(7 of 19) [CW-7543/2021]

S.B. Civil Writ Petition No. 7503/2021 Jyoti

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7507/2021 Parv Jain S/o Sh. Jambu Kumar Jain

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7509/2021 Sitaram Choudhary

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7516/2021 Surendra Singh Meel S/o Gangajal Meel

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7535/2021 Jaiswal Sanjay Bhai S/o Sh. Suvalal Jaiswal

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7540/2021 Jaswant Singh Meel S/o Jaimal Ram Meel

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7542/2021 Anjali Anish Jaiswal W/o Sh. Anish Jaiswal

----Petitioner Versus The State Of Rajasthan

(8 of 19) [CW-7543/2021]

----Respondent S.B. Civil Writ Petition No. 7545/2021 Sahil Arora S/o Sanjay Kumar Arora

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7556/2021 Amin Ali S/o Babu Khan

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 7559/2021 Bhumika Jaiswal S/o Sh. Ghanshyam Jaiswal

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7876/2021

Sant Kumar Jangid S/o Goru Ram Jangid

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8053/2021

Satish Kumar S/o Kishori Lal

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8058/2021

Vikram Singh Chauhan S/o Shri Gyan Chandra Chauhan

----Petitioner Versus State Of Rajasthan

(9 of 19) [CW-7543/2021]

----Respondent

S.B. Civil Writ Petition No. 8138/2021

Pradeep Kumar S/o Shri Jhangi Ram

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7529/2021

Abhishek Pardesi S/o Shri Raj Kumar Pardesi

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7723/2021

Roopesh Rai S/o Shri Prakash Rai

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7858/2021

Vikas Yadav S/o Shiv Narayan Yadav

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7867/2021

Mahendra Kumar Dhinwa S/o Banwari Lal Dhinwa

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7873/2021

Farha Khan W/o Aziz Khan

----Petitioner

(10 of 19) [CW-7543/2021]

Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7875/2021

M/s Sparrow Store

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7878/2021

Parikshit Meel S/o Jaipal Singh Meel

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7883/2021

M/s. Royal Retailers

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7888/2021

M/s Ashish Wines

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7892/2021

Dushyant Meel S/o Jaswant Singh Meel

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7896/2021

(11 of 19) [CW-7543/2021]

Mahendra Singh Dhaked S/o Shri Ratanlal Dhakaed

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7897/2021

Kanika Kalra C/o Mukesh Kumar Sharma

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7903/2021

Rajneesh Kumar Garg S/o Shri Brajmohan Lal Garg

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7904/2021

Chanchal Kumari, D/o Shri Chaturbhuj Dhakaed

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7905/2021

M/s Rakesh Wines

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7908/2021

Akshay Nanga S/o Raj Kumar Nanga

----Petitioner Versus The State Of Rajasthan

----Respondent

(12 of 19) [CW-7543/2021]

S.B. Civil Writ Petition No. 7910/2021

M/s Jagdish Wines

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7911/2021

Kusum Bhandari / Sarita Rajvanshi

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7913/2021

Banwari S/o Rajulal

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7959/2021

Rajendra Singh Bhandari/satyanarayan Malpani

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8046/2021

Rohan Yadav

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8054/2021

Lala Ram Sharma S/o Gopal Sharma

----Petitioner Versus

(13 of 19) [CW-7543/2021]

State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8055/2021

Govind Ram Choudhary S/o Shri Bhagirath Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8056/2021

Ramswaroop Devenda

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8057/2021

Shreyas Garg S/o Rakesh Garg

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8059/2021

Shahrukh S/o Shri Sirazuddin

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8060/2021

Kanak Singhal S/o Shri Vinod Kumar Singhal

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8071/2021

Amandeep Singh S/o Balvinder Singh

(14 of 19) [CW-7543/2021]

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8080/2021

Smt. Akansha Sodha S/o Shri Yogesh Singh Shekhawat

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8083/2021

M/s. Sunil Wines

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8085/2021

Ibhrahim Kha S/o Shri Rahman Khan

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8095/2021

Saroj W/o Purushotam

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8120/2021

Sahil S/o Shri Lalit Mohan

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8122/2021

(15 of 19) [CW-7543/2021]

Tina Rajpurohit W/o Someshwar Singh

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8125/2021

Vikas Kapoor S/o Late Shri Ashok Kumar

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8126/2021

Vikas Kapoor S/o Late Shri Ashok Kumar

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8127/2021

M/s. Rss Infotech

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8131/2021

Gyannendra Singh S/o Shri Mahendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8141/2021

Someshwar Singh S/o Prem Singh

----Petitioner Versus The State Of Rajasthan

(16 of 19) [CW-7543/2021]

----Respondent

S.B. Civil Writ Petition No. 8144/2021

Jagmohan Gurjar S/o Shri Bhika Ram Gurjar

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8145/2021

Tilakraj Sharma S/o Julfi Ram

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8148/2021

M/s Rss Infotech

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 6481/2021

Sitaram S/o Sh. Jayanarayan

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 6484/2021

Mukesh S/o Sh. Ramchandra

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7864/2021

Meenu Tyagi W/o Sarvadaman Tyagi

----Petitioner

(17 of 19) [CW-7543/2021]

Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7865/2021

Girdhari Lal S/o Mangi Lal

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 7866/2021

Saurabh Choudhary S/o Shri Banwari Lal Takhar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8047/2021

Brajesh Kumar Tak S/o Shri Ram Dev Tak

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8049/2021

Manjeet Singh S/o Ramavtar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8050/2021

Shankar Singh S/o Mohan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 8205/2021

(18 of 19) [CW-7543/2021]

Kehari Singh S/o Sh. Sher Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R N Mathur Sr. Advocate with Mr. Ashutosh Bhatia, Mr. R B Mathur, Mr. Rajveer Sharma, Mr. Shovit Jhajharia, Mr. Rahul Verma, Mr. Sharwan Singh Rathore, Mr. Saurabh Jain For Respondent(s) : Mr. M.S. Singhvi, Advocate General with Mr. Darsh Pareek

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

02/08/2021

Learned Advocate General submits that a reply shall be filed

only in one case i.e. S.B. Civil Writ Petition No. 7543/2021 : Babu

Khan versus State of Rajasthan & Ors. and as all the tagged cases

also raise the same issue, he may be permitted not to file a reply

in other connected cases and he shall adopt the reply in all the

cases.

Learned counsel for the petitioners do not have any objection

in this regard.

Accordingly it is directed that a reply be filed only in one

case i.e. S.B. Civil Writ Petition No. 7543/2021 : Babu Khan versus

State of Rajasthan & Ors. and other all matters shall be tagged

along with this case.

A copy of the reply shall be provided to all the respective

counsels so that, if required, they may file an additional counter

affidavit, if any.

(19 of 19) [CW-7543/2021]

List these cases again on 10.08.2021.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/163-189

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