Citation : 2021 Latest Caselaw 13193 Raj
Judgement Date : 27 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Spl. Appl. Writ No. 408/2021
The Director, Sanskrit Education, Shiksha Sankul,
----Appellant Versus Said Anwar
----Respondent
For Appellant(s) : Mr. Anupam Gopal Vyas
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Judgment / Order
27/08/2021
Learned counsel for the appellant prays for and is granted four weeks' time to remove the defects.
(VINIT KUMAR MATHUR),J (VIJAY BISHNOI),J
62-msrathore/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!