Madanlal vs State Of Rajasthan
2021 Latest Caselaw 13168 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 2652/2020

Madanlal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ankit Choudhary For Respondent(s) : Mr. Sandeep Shah, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

26/08/2021

List on 13.9.2021.

Interim order, if any, to continue till the next date.

(VINIT KUMAR MATHUR),J. (VIJAY BISHNOI),J

28-msrathore/-

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