Mohanram vs State Of Rajasthan
2021 Latest Caselaw 13121 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9593/2021

Mohanram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikas Bijarnia.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/08/2021

Shri Manish Tak, Adv. is directed to appear on behalf of the

respondents.

Learned counsel for the petitioner shall supply copy of the

writ petition to Mr. Manish Tak. His name be shown in the cause

list.

List this matter after one week, as prayed.

(MANOJ KUMAR GARG),J

52-prashant/-

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