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Jagjeet Singh vs State Of Rajasthan
2021 Latest Caselaw 13061 Raj

Citation : 2021 Latest Caselaw 13061 Raj
Judgement Date : 24 August, 2021

Rajasthan High Court - Jodhpur
Jagjeet Singh vs State Of Rajasthan on 24 August, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4848/2019

Jagjeet Singh

----Petitioner Versus State Of Rajasthan & Ors.

----Respondent

For Petitioner(s) : Mr.Hemant Jain, Adv. For Respondent(s) : Mr.Manjeet Singh Rathore, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/08/2021

An application for early listing of the matter has been filed on

behalf of the petitioners.

For the reasons mentioned in the application (Inward

No.01/2021), the application is allowed. Let the matter be listed

on 10.09.2021 along with S.B.Civil Writ Petition No.4837/2019.

(MANOJ KUMAR GARG),J

130-Prashant/NK

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