Ranveer Singh vs State Of Rajasthan
2021 Latest Caselaw 13016 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6481/2019

Gurcharan Singh

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Civil Writ Petition No. 4714/2019

2. S.B. Civil Writ Petition No. 6203/2019

3. S.B. Civil Writ Petition No. 6490/2019

4. S.B. Civil Writ Petition No. 6496/2019

For Petitioner(s) : Mr. Hemant Kumar Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/08/2021

The applications (01/21 in SBCWP No.6481/2019)

and 01/21 in SBCWP No.6496/2019) seeking preponment

of the date of hearing are considered and disposed of.

Let these matters be listed on 10.9.2021, the date

already fixed by the office in one of the writ petitions.

(VIJAY BISHNOI),J

144-148 ms rathore

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