Gram Panchayat Ahore vs Bherpuri
2021 Latest Caselaw 12962 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 131/2020

Gram Panchayat Ahore

----Appellant Versus Bherpuri

----Respondent

For Appellant(s) : Mr Moti Singh For Respondent(s) : Mr Vinit Sanadhya

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

18/08/2021

Learned counsel for the respondents Mr Vinit Sanadhya

submits that in terms of order dated 06.07.2021, the matter is to

be listed before the appropriate Bench.

List this matter after two weeks, as prayed.

Interim order, if any, shall continue till next date.

(GOVERDHAN BARDHAR),J

5-MMA/-

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