Kanti Lal vs Nand Lal Ji
2021 Latest Caselaw 12956 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3222/2020

Kanti Lal

----Petitioner Versus Nand Lal Ji

----Respondent

For Petitioner(s) : Mr. H.R. soni For Respondent(s) : Mr. C.S. Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/08/2021

List on 02.09.2021.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

87-mohit/-

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