Kala Ashram Ayur.Medi.College ... vs State Of Rajasthan And Ors
2021 Latest Caselaw 12954 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1608/2017

Kala Ashram Ayur.medi.college And Anr

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent Connected With S.B. Civil Writ Petition No. 2326/2019 Kala Ashram Incorporation

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Tribhuwan Gupta For Respondent(s) : Mr. N.S. Rajpurohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/08/2021

List on 09.09.2021.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

69-mohit/-

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