Jeetu Ram Jeet Kumar vs State
2021 Latest Caselaw 12879 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 318/1998

Jeetu Ram Jeet Kumar

----Appellant Versus State

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr Anees Bhurat Public Prosecutor

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

17/08/2021

Issue fresh bailable warrant, in terms of earlier order dated

04.01.2020, returnable on 15.09.2021.

(GOVERDHAN BARDHAR),J

9-MMA/-

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