M/S. Bansilal Sonaram vs State Of Rajasthan
2021 Latest Caselaw 12860 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10284/2021

M/s. Bansilal Sonaram, Through Its Sole Proprietor Shri Bansilal S/o Shri Sonaram, Aged 60 Year, R/o Maliyon Ka Bas, Khichan Tehsil Phalodi, District Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through The Principal Secretary, Mines Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Executive Engineer, Rajasthan State Agriculture Marketing Board, Jodhpur-I.

3. The Assistant Mining Engineer, (Recovery), Mines And Geology Department, Balesar District Jodhpur (Raj.).

4. The Assistant Mining Engineer, Mines And Geology Department, Balesar, District Jodhpur.

5. The Accounts General, Rajasthan, Jaipur (Raj.).

                                                                                                       ----Respondents


                                   For Petitioner(s)           :     Mr. Abhishek Bohra
                                   For Respondent(s)           :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/08/2021

Issue notice. Issue notice of stay application also, returnable

within a period of four weeks.

In the meantime, no coercive action shall be taken against

the petitioner pursuant to the demands raised and challenged in

this writ petition.

(VIJAY BISHNOI),J

31-mohit/-

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