Vikash Khoth vs State Of Rajasthan
2021 Latest Caselaw 12829 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11316/2020

Vikash Khoth

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Manjeet Godara For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/08/2021

The application (01/21) seeking preponment of the

date of hearing is considered and disposed of.

List on 23.8.2021.

(VIJAY BISHNOI),J

216-msrathore/-

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