P.K vs State Of Rajasthan
2021 Latest Caselaw 12756 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 476/2021

P.k.

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Kaushal Gautam For Respondent(s) : Mr Anees Bhurat

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

13/08/2021

The defect No.1 is waived at this stage.

List after two weeks, as prayed.

(GOVERDHAN BARDHAR),J

2-MMA/-

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