Raj Kumar vs Nirbhay Singh
2021 Latest Caselaw 12749 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11779/2018

Raj Kumar & Anr.

----Petitioners Versus Nirbhay Singh & Ors.

----Respondents

For Petitioner(s) : Mr. Vivek Siddh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Order

13/08/2021

Application (Inward No.02/2021) has been preferred on

behalf of the petitioner seeking extension of interim order in view

of the Judgment passed by the Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Agency Pvt. Ltd. Vs. Central

Bureau of Investigation, reported in (2018) 16 SCC 299.

Heard learned counsel for the parties and perused the

material available on record, prima facie, it appears that it is a

case where stay is required to be continued to secure the ends of

Justice. Hence, the application is allowed. The interim order dated

09/10/2018 granted by the Court is extended till further orders.

(VIJAY BISHNOI),J

122-Arun/-

Powered by TCPDF (www.tcpdf.org)