Citation : 2021 Latest Caselaw 12742 Raj
Judgement Date : 13 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 2936/2021
Vinod Infradevelopers Limited
----Petitioner Versus State Of Rajasthan-State
----Respondent
For Petitioner(s) : Mr. C.P. Soni For Respondent(s) : Mr. Abhimanyu Singh
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
13/08/2021
List on 02.09.2021.
Interim order, if any, to continue till the next date of hearing.
(VIJAY BISHNOI),J
150-mohit/-
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